Calcutta High Court (Appellete Side)
Deepak Kumar Jha vs Lieutenant Governor on 5 June, 2015
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1 4 05.06. W.P. No.10236 (W) of 2015 ns 2015 Deepak Kumar Jha.
Versus Lieutenant Governor, A & N Islands & ors.
Mr. Victor Chatterjee ... for the petitioner.
Mr. Sanjoy Ghosh ... for the U.O.I. Mr. Bhaskar Prosad Banerjee ... for A & N. Islands Admn.
Let the matter be placed before the Circuit Bench at Port Blair, Andaman & Nicobar Islands.
( Manjula Chellur, Chief Justice ) ( Joymalya Bagchi, J. )