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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(4) in Bihar Electricity Regulatory Commission (Levy and Collection of Fees and Charges by SLDC) Regulations, 2006

(4)The annual SLDC fee shall be computed as follows:
Annual SLDC Fee (Rs/MW/p.a) =| Capital Cost (CC) (in Rs.)Total Transmission capacity contracted (MW)
whereCapital Cost (CC) for a given year shall be computed as follows:
CC (in Rs.) =| Investment x r{|
1 -| I(1+r)t
|}
=| Investment x r (I+r)t(I+r)t- I
Where,Investment = Actual investment made in a year plus any residual value of previous investment(s).r = Actual rate of interest on borrowed capital or 150% of the Bank Rate, whichever is the lower.t = Number of years in which the investment is proposed to be recovered; for software, it would be 5 years and 10 years for other investments.