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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(a) in Maharashtra Government Servants Regulation of Transfers and Prevention of Delay in Discharge of Official Duties Act, 2005

(a)"Citizens Charter" means a list of facilities or services rendered by the office or Department, together with the time limit for providing such facility or services to the general public