Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

Union of India - Subsection

Section 86(2)(u) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(u)prompt, firm and considerate handling of all disciplinary matters;