Delhi High Court - Orders
(Section 12A Of The Commercial Courts ... vs Verizon Trade Services & Ors on 17 April, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 181/2023, I.A. 6112/2023(Order XLI Rules 1 and
2 of the CPC), I.A. 6113/2023 (Order XI Rules 2 and 5 of the
CPC), I.A. 6114/2023 (Order XI Rule 1(4) of the CPC), I.A.
6115/2023 (Section 80 of the CPC), I.A. 6116/2023
(exemption), I.A. 6117/2023 (exemption), I.A. 6118/2023
(Extn. of time from filing court fee) and I.A. 6119/2023
(Section 12A of the Commercial Courts Act, 2015)
VERIZON TRADEMARK SERVICES LLC & ORS Plaintiffs
Through: Mr. Pravin Anand, Ms. Vaishali
Mittal, Mr. Siddhant Chamola and Mr.
Shivang Sharma, Advs.
versus
VERIZON TRADE SERVICES & ORS. ..... Defendants
Through:
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 17.04.2023 Renotify on 18th April 2023.
C.HARI SHANKAR, J APRIL 17, 2023 rb Signature Not Verified Digitally Signed By:KAMLA RAWAT Signing Date:24.04.2023 18:11:07