Section 26 in The Punjab Water Prevention and Control of Pollution Rules, 1977
26. Fees for report.
- The fees for each such report shall be such as may be notified by the Government from time to time.[Chapter 9A] [Chapter 9A added vide Punjab Notification No. G.S.R. 60/C.A./ 6/74/Sections 64 and 53/Amendment (4)/83, dated 15.6.1983.]Qualifications of Analysts
