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State of Andhra Pradesh - Section

Section 11 in Andhra Pradesh Revision of Market Value Guidelines Rules, 1998

11. Land Acquisition Officers to furnish copies of Awards to the Committees in certain cases :

- All the Land Acquisition Officers appointed under the Land Acquisition Act, 1894 shall, whenever the amount of compensation awarded by them or subsequently enhanced by the Courts, is higher than the Market Value Guidelines, send a copy of such award or order of the Court as the case may be, to the Convenors of the Committees mentioned in Rules 4 and 13 within thirty days from the date of payment of compensation.