Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act] State of Rajasthan - Subsection Section 46(2)(iii) in The Rajasthan Irrigation and Drainage Act, 1954 (iii)Such rate may be varied from time to time within such maximum by the State Government;