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Madras High Court

G. Kothandapani vs Tamilnadu Electricity Board on 3 July, 2025

                                                                                       WP No. 35627 of 2007




                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 03-07-2025

                                                         CORAM

                THE HONOURABLE MR.JUSTICE MUMMINENI SUDHEER KUMAR

                                               WP No. 35627 of 2007
                                                       and
                                               W.M.P.No.1 of 2007
                1. G. Kothandapani
                16-G 4/3 Camp II,
                Ennore Thermal Power Station, Ennore,
                Chennai.

                2.A. Palanivelu
                Q27/2, Thottilpatti Quarters Salem
                Camp, Mettur Dam.

                3.S. Subramanian
                Murugapatti Post, Sivathapuram Via.,
                Salem

                4.V Vijaya
                Q-10/6, MTC Area,
                Thermal Quarters, Mettur Dam.

                5.V. Senthamilselvan,
                Q-37/3, Thottapatti Quartes,
                Salem Camp, Mettur Dam.

                                                                                       Petitioner(s)




https://www.mhc.tn.gov.in/judis              ( Uploaded on: 15/07/2025 08:41:08 pm )
                                                                                    WP No. 35627 of 2007



                                                           Vs

                1. Tamilnadu Electricity Board,
                Rep. by its Secretary,
                800, Anna Salai, Chennai -2.

                2.The Chief Engineer
                (Personnel)
                Tamilnadu Electricity Board,
                800, Anna Salai, Chennai -2

                3.Th Senior Personnel (Labour
                Administrative Branch,
                Tamil Nadu Electricity Board
                800, Anna Salai, Chenani -2

                4.R. Shanthi, Tester
                (Chemical)
                Thoothukudi Thermal Power Station,
                Thoothkudi.

                5.P.Padma, Tester (Chemical)
                Ennore Thermal Power Station,
                Ennore, Chennai.

                6.G Arokiasamy, Tester (Chemical)
                Thoothukudi Thermal Power Station,
                Thoothukudi.

                7. I Mary, Tester (chemical)
                Thoothukudi Thermal Power Station,
                Thoothukudi.

                8. S Sivakumar, Tester (Chemical)
                Mettur Thermal Power Station,                .

                Chennai.



https://www.mhc.tn.gov.in/judis           ( Uploaded on: 15/07/2025 08:41:08 pm )
                                                                                  WP No. 35627 of 2007



                9.N.Nandhi, Tester
                (Chemical) Ennore Thermal Power
                Staton, Chennai

                10.G. Chandrasekaran,
                Tester (Chemical)
                Ennore Thermal Powr Station, Chennai

                11.M. Muthulakshmi
                Testr (Chemical)
                Thoothukidu Thermal Power Station,
                Thoothukudi.

                12.V. Rajendran, Tester
                (chemical)
                Ennore Thermal Power Station, Ennore
                Chennai.

                13.S. Geetha,
                Tester (chemical)
                Ennore Thermal Power Sttion , Ennore
                Chennai

                14.R. Shankar, Tester
                (chemical)
                Thoothukudi Thermal Power Station,
                Thoothukudi.

                15.K.Jamunarani, Tester (chemical
                Thoothukudi Thermal Power Station
                Thoothukudi.

                16.S.K.Jothi, Tester (chemical)
                North Chennai Thermal Power, Station
                Chennai.




https://www.mhc.tn.gov.in/judis         ( Uploaded on: 15/07/2025 08:41:08 pm )
                                                                                     WP No. 35627 of 2007



                17.M Punniakoti, Tester (chemical)
                Ennore Thermal Power Station,
                Ennore, Chennai.

                18.K Palaniappan
                Tester (chemical)
                North Chennai Thermal Power Station,
                Chennai.

                19.V. Elumalai, Tester (chemical)
                North Chennai Thermal Power Station,
                Chennai.

                20.P. Chidambaranatesan
                Tester (chemical)
                Thoothukudi Thermal Power Station,
                Thoothukudi.

                                                                                     Respondent(s)



                Prayer: This Writ Petition filed under Article 226 of the Constitution of India
                for issuance of a Writ of Certiorarified Mandamus, calling for the records to the
                proceedings dt 14.5.07 in Memo No. 014252/44/G1/G12/2007-3 issued by the
                2nd respondent and the seniority list as on 30.06.2007 communicated under
                letter No.06793/G3/G32/2007-5 dt.20.07.2007 issued by the 3rd respondent
                quash the same and consequently direct the respondents 1 and 2 to draw panel
                for promotion to the Junior Chemist and issue promotion orders only after
                issuing provisional seniority list, afresh calling for objections and issuing final
                seniority list for Tester (Chemical) in accordance with law in a time bound
                manner.




https://www.mhc.tn.gov.in/judis            ( Uploaded on: 15/07/2025 08:41:08 pm )
                                                                                           WP No. 35627 of 2007




                                  For Petitioner(s):       Mr.V.Ajoy Khose

                                  For Respondent(s):       Mr.K.Rajkumar
                                                           Standing counsel
                                                           For R1 to R3

                                                             ORDER

It is represented by the learned counsel for the petitioners that the relief sought for in this writ petition has become infructuous.

2. The learned Standing Counsel appearing for the respondents 1 to 3 also confirms the same.

3. In view of the above submissions and endorsement made by the learned counsel for the petitioners, this writ petition is dismissed as infructuous.

No costs. Consequently, connected Miscellaneous Petition is closed.

03-07-2025 Jd Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No https://www.mhc.tn.gov.in/judis ( Uploaded on: 15/07/2025 08:41:08 pm ) WP No. 35627 of 2007 To

1. Tamilnadu Electricity Board, Rep. by its Secretary, 800, Anna Salai, Chennai -2.

2.The Chief Engineer (Personnel) Tamilnadu Electricity Board, 800, Anna Salai, Chennai -2.

3.Th Senior Personnel (Labour Administrative Branch, Tamil Nadu Electricity Board 800, Anna Salai, Chenani -2.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 15/07/2025 08:41:08 pm ) WP No. 35627 of 2007 MUMMINENI SUDHEER KUMAR J.

jd WP No. 35627 of 2007 03-07-2025 https://www.mhc.tn.gov.in/judis ( Uploaded on: 15/07/2025 08:41:08 pm )