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[Cites 0, Cited by 0] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(1) in The Delhi Municipal Corporation (Property Taxes) Bye-Laws, 2004

(1)"towers" shall include TV towers, cable towers, telecom towers or any other tower erected on the surface or top or on any other open space of a building;
(m)"hoardings" shall mean large boards used to display advertisements, erected on poles, on the ground or on a building;