Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(b) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

(b)However, the candidates belonging to SC/ST communities and women candidates who appeared for Mathematics/Physical Science subject in Ed.CET, shall secure the minimum qualifying marks of 35% i.e., 53 marks out of 150 in the Ed.CET/Ed.CET-AC to claim a seat under NCC/SP/PHC/CAP quota,