Delhi High Court - Orders
Matrix Cellular (International) ... vs The Principal Commissioner State Tax ... on 2 April, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~60
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5088/2024
MATRIX CELLULAR (INTERNATIONAL) SERVICES PVT LTD
.....Petitioner
Through: Appearance not given.
versus
THE PRINCIPAL COMMISSIONER STATE TAX DELHI & ANR.
.....Respondents
Through: Mr. K. G. Gopalakrishnan, Ms. Nisha
Mohan Das and Mr. Kunwar Raj
Singh, Advocates.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 02.04.2025
1. This hearing has been done through hybrid mode.
2. List on 25th April, 2025.
PRATHIBA M. SINGH, J RAJNEESH KUMAR GUPTA, J APRIL 2, 2025/MR/ck This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/04/2025 at 22:20:46