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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(3) in The Alipurduar University Act, 2018

(3)"autonomous college" means a college affiliated to the University and enjoying academic freedom to:-
(a)determine its own courses of study and syllabi;
(b)determine rules of admission subject to the reservation policy of the State Government; and
(c)evolve methods of conducting examination and evaluation, under the guidelines and overall supervision of the University;