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[Cites 0, Cited by 6] [Entire Act]

State of Puducherry - Section

Section 11 in Pondicherry University Act, 1985

11. Officers of the University.

- The following shall be the officers of the University:-
(1)The Chancellor;
(2)The Vice-Chancellor;
(3)The Director of Studies, Educational Innovations and Rural Reconstruction;
(4)The Director of Culture and Cultural Relations;
(5)The Director of Physical Education, Sports, National Service and Students Welfare;
(6)the Deans of Schools;
(7)The Registrar;
(8)The Finance Officer;
(9)Such other officers as may be declared by the Statutes to be officers of the University.