Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(k) in The Chandigarh University Act, 2012 (k)"institution" means an institution or institute or college or academic centre (by whatever name it may be called), run or managed by the University, within or outside the State of Punjab ;
