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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1)(f) in Brahmaputra Board Act, 1980

(f)perform such other function as are supplemental, incidental or consequential to the functions specified in section 12 or in clauses (a) to (d) , or prescribed under clause (e), of this sub-section.