Bombay High Court
Carnet Elias Fernandes And Everlyn C. ... vs Aditya Birla Finance Ltd on 15 January, 2019
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION NO. 428 OF 2017
Carnet Elias Fernandes And Everlyn C. ....Petitioner
Fernandes
V/S
Aditya Birla Finance Ltd. ....Respondent
Atharva Dandekar i/b Sonia Sunil For Petitioner Bhavik Manek a/w Nikhil Mehta i/b KMC Legal Venture For Respondent CORAM : G. S. KULKARNI, J DATE : 15th January, 2019 P.C. :
Part Heard.
Stand over to 16/01/2019.
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