Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 331 in Companies (Court) Rules, 1959 331. Returns to Registrar of Companies. - The returns to be made to the Registrar of Companies under sub-sections (3) and (4) sections 497 and 509 shall be in Forms Nos. 157 and 158 respectively.
