Supreme Court - Daily Orders
Swararaj Thackeray @ Raj Thackeray vs Hamid Raza Khan Etc. on 1 October, 2021
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.52 Court 14 (Video Conferencing) SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No (s). 1354-1360/2021 in T.P.(Crl.) No.
(s) 2-8/2009
(Arising out of impugned final judgment and order dated 08-01-2010
in T.P.(Crl.) No. No. 2/2009 08-01-2010 in T.P.(Crl.) No. No.
3/2009 08-01-2010 in T.P.(Crl.) No. No. 4/2009 08-01-2010 in T.P.
(Crl.) No. No. 5/2009 08-01-2010 in T.P.(Crl.) No. No. 6/2009 08-
01-2010 in T.P.(Crl.) No. No. 7/2009 08-01-2010 in T.P.(Crl.) No.
No. 8/2009 passed by the Supreme Court Of India)
SWARARAJ THACKERAY @ RAJ THACKERAY Petitioner(s)
VERSUS
HAMID RAZA KHAN ETC. Respondent(s)
(FOR ADMISSION and IA No.100095/2021-MODIFICATION OF COURT ORDER )
Date : 01-10-2021 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
For Petitioner(s) Mr. Vaibhav Tomar, Adv.
Ms. Samten Doma, Adv.
Ms. Ranjeeta Rohatgi, AOR
For Respondent(s)
Mr. Gopal Singh, AOR
Mr. Ambhoj Kumar Sinha, AOR
Mr. Anil K. Jha, AOR
Mr. Parmanand Pandey, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by the learned counsel for the petitioner seeking adjournment for one week.
List on 22nd October, 2021.
Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2021.10.06 11:37:16 IST Reason: (ARUSHI SUNEJA) (BEENA JOLLY)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)