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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(3) in Rajiv Gandhi University of Knowledge Technologies Act, 2008

(3)The Search Committee shall submit a panel of three persons to the Governing Council from among whom the Governing council shall recommend one person to the Chancellor for appointment as Director and the Chancellor shall appoint such a person as Director.