Supreme Court - Daily Orders
Ebix Singapore Pte Ltd. vs Committee Of Creditors Of Educomp ... on 14 July, 2021
1
ITEM NO.19 Court 5 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).3224/2020
EBIX SINGAPORE PTE LTD. Appellant(s)
VERSUS
COMMITTEE OF CREDITORS OF EDUCOMP
SOLUTIONS LIMITED & ANR. Respondent(s)
(WITH IA No.94385/2020-EX-PARTE AD-INTERIM RELIEF and IA
No.94383/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
WITH
C.A. No. 3560/2020 (XVII)
(WITH IA No. 47365/2021 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
110960/2020 - EX-PARTE AD-INTERIM RELIEF, IA No. 110961/2020 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No. 295/2021 (XVII)
Date : 14-07-2021 These appeals were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE M.R. SHAH
For Appellant(s) Mr. K.V. Vishwanathan, Sr. Adv,
CA3224 Mr. Ritin Rai, Sr. Adv.
Mr. Rajat Sehgal, AOR
Mr. Gautam Swarup, Adv
Mrs. Vandana Anand,Adv.
Mr. Mandavya Kapoor, Adv
Mr. Karthikeya Jaiswal, Adv.
Ms. Gunjan Jindal, Adv.
CA3560 Mr. Ramji Srinivasan, Sr. Adv.
Mr. Prithu Garg, AOR
Mr. Shailendera Singh, Adv.
Ms. Harimohana N, Adv.
Mr. Ankush Bhardwaj, Adv.
Mr. Shivkrit Raj,Adv.
Signature Not Verified
CA295 Mr. Vinam Gupta, AOR
Digitally signed by
Chetan Kumar
Date: 2021.07.14
17:26:47 IST
Reason:
2
For Respondent(s) Mr. Shyam Divan, Sr. Adv.
CA3224 (R-1) Ms. Misha, Adv.
Mr. Siddhant Kant, Adv.
Ms. Moulshree Shukla, Adv.
Mr. S. S. Shroff, AOR
CA3224 (R-2) Mr. Nakul Dewan, Sr. Adv.
Mr. Atul Sharma, Adv.
Mr. Abhishek Sharma, Adv.
Ms. Ashly Cherian, Adv
Ms. Anisha Mahajan, Adv
Ms. Harshita Agarwal, Adv.
Mr. Gautam Talukdar, AOR
CA3560 (R-1) Ms. Pooja Mahajan, Adv.
Ms. Mahima Singh, Adv.
Mr. S. Mahajan Adv.
Mr. Avinash B. Amarnath, AOR
CA3560 (R-2) Mr. V. Giri, Sr. Adv.
Mr. Ashish Rana, AOR
Mr. Anurag Singh, Adv.
CA295 (R-2) Mr. Jayant Mehta, Sr. Adv.
Ms. Sonia Dube, Adv.
Mr. Shatadru Chakraborty, Adv.
Ms. Kanchan Yadav, Adv.
Ms. Surbhi Anand, Adv.
Mr. Surya Kapoor, Adv.
For M/S. Legal Options, AOR
UPON hearing the counsel the Court made the following
O R D E R
1 Arguments heard in part.
2 List the appeals tomorrow (15 July 2021) for further hearing.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER
