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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Assam - Subsection

Section 24(i) in Guwahati Metropolitan Development Authority Act, 1985

(i)for the carrying out such works for the maintenance, improvement or other alternations of any building which affect only interior of the building which do not materially effect the structural and external appearance of the building;