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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(11) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

(11)"Government" means the Haryana Government in the Administrative Department of Public Works Department in the Building and Roads Branch, Public Health Branch and Irrigation Branch, as the case may be;