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[Cites 0, Cited by 0] [Section 269(1A)] [Section 269] [Entire Act]

Union of India - Subsection

Section 269(1A)(aa) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(aa)[ Artificer Apprentices and Direct Entry (Diploma holders) Artificers may be enrolled for a period of 26 years to be completed from the date of enrolment or from the date of attaining the age of 17 years whichever is later, provided their services are so long required."] [Omitted Inserted & Substitued by S.R.O. 363, dated 28th December, 1988]