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State of Haryana - Section

Section 26 in The Haryana Transmission and Bulk Supply Licence

26. Introduction of Competition in Bulk Supply.

- 26.1 The Commission may, after consultation with the Licensee, Distribution and Retail Supply Licensees, Generating Companies, Central Transmission Utility, Regional Electricity Boards and such other persons as the Commission may consider necessary, formulate arrangement for the introduction of competition in Bulk Supply in the State of Haryana.
26.2The Commission may issue such orders modifying or amending the conditions of this licence as it shall consider appropriate for the purpose of implementing the arrangements referred to in Condition 26.1.