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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of West Bengal - Subsection

Section 68(f) in Kolkata Municipal Corporation Building Rules, 2009

(f)Outdoor type transformer will be allowed to be installed in the mandatory open space provided-
(i)There will remain after such proposed installation clear minimum open space of 1.2 m. from the adjoining boundary line.
(ii)While providing such space for transformer, a minimum open space of 4.00 m. shall have To be kept to facilitate vehicular movement wherever applicable.