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[Cites 0, Cited by 1] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(2) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966

(2)The Government may extend the term of office of the members of a market committee for a period not exceeding one year:Provided that no such extension shall be given for a period exceeding six months at a time.