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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Punjab - Subsection

Section 57(1)(c) in The Punjab Minor Canals Act, 1905

(c)if such appropriation is not contrary to the provisions of the record-of-rights specified in section 28 of this Act, - from the fund referred to in section 27 of this Act.