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State of Madhya Pradesh - Section

Section 3 in The M.P. Legislative Assembly Members (Free Transit by Railway) Rules, 1978

3. [ Members to be provided with coupon books. [Substituted by Notification No. 2389-One(2)-63-XLVIII-2001 (P.A.), dated 24-12-2001.]

- Subject to the provisions of the Act and these rules, every member shall be provided by the Secretary with sets of coupon books, which shall entitle him,-
(i)to travel alone by First-class air-conditioned; or
(ii)to travel by First-class or by air-conditioned sleeper coach or by Second-class sleeper coach or by Second-class with one person accompaying him,
by any rail within the State of Madhya Pradesh without any restriction and outside the State of Madhya Pradesh only to extent of 6000 kilometres during a year computed in accordance with the provisions of Rule 11.]