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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(1)(b) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(b)To confiscate, after milder methods have been exhausted, carts, kiosks and all other paraphernalia in respect of illegal vendors and to quantify punishment for illegal vending.