Section 19(i) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963
(i)Retention of General Pool accommodation/allotment of alternative General Pool accommodation to civilian Central Government employees posted to States and Union Territories of North-Eastern Region(Assam, Meghalaya, Manipur, Nagaland, Tripura, Arunachal Pradesh And Mizoram) and Andaman & Nicobar Islands And Lakshadweep.
