Section 5(4) in The Dock Workers (Regulation Of Employment) Act, 1948
(4)The Government shall publish in the Official Gazette the names of all members of the Advisory Committee.[* * *] [ Sub-Section (5) omitted by Act 8 of 1962, Section 4 (w.e.f. 1.6.1962).][5-A. Dock Labour Boards.-(1) The Government may, by notification in the Official Gazette, establish a Dock Labour Board for a port or group of ports to be known by such name as may be specified in the notification.
