Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 896] [Entire Act]

Bengal Presidency - Subsection

Section 896(i) in Police Regulations, Bengal , 1943

(i)He shall be in charge of the Reserve office and of the Special Armed Force and all men permanently or temporarily posted to the lines, and be responsible for their drill, discipline training and efficiency.