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Supreme Court - Daily Orders

Committee Of Creditors Of Essar Steel ... vs Satish Kumar Gupta on 22 October, 2019

Bench: Rohinton Fali Nariman, Surya Kant, V. Ramasubramanian

                                           1

     ITEM NOS.1 + 32                    COURT NO.5                  SECTION XVII
     (Part-heard)
                         S U P R E M E C O U R T O F       I N D I A
                                 RECORD OF PROCEEDINGS

                         CIVIL APPEAL Diary No(s). 24417/2019

     (Arising out of impugned final judgment and order dated 04-07-2019
     in CAAT No. 257/2019 04-07-2019 in CAAT No. 265/2019 passed by the
     National Company Law Appellate Tribunal)

     COMMITTEE OF CREDITORS OF ESSAR STEEL INDIA LIMITED
     THROUGH AUTHORISED SIGNATORY                                  Appellant(s)

                                          VERSUS

     SATISH KUMAR GUPTA & ORS.                                     Respondent(s)

     IA No. 102639/2019 – EX-PARTE STAY
     IA No. 115412/2019 – INTERVENTION APPLICATION
     IA No. 115271/2019 – INTERVENTION/IMPLEADMENT
     IA No. 114274/2019 – INTERVENTION/IMPLEADMENT
     IA No. 103348/2019 – PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 102638/2019 – PERMISSION TO FILE APPEAL

     WITH
     C.A. Nos. 5634-5635/2019 (XVII)
     IA No. 104346/2019 - PERMISSION           TO   FILE   ADDITIONAL   DOCUMENTS/
     FACTS/ANNEXURES)

     C.A. Nos. 5636-5637/2019 (XVII)
     IA No. 104427/2019 - PERMISSION           TO   FILE   ADDITIONAL   DOCUMENTS/
     FACTS/ANNEXURES)

     C.A. Nos. 5716-5719/2019 (XVII)

     C.A. No. 5996/2019 (XVII)
     IA No. 113527/2019 - EX-PARTE STAY

     C.A. No. 6266/2019 (XVII)

     C.A. No. 6269/2019 (XVII)

     W.P.(C) No. 1055/2019 (PIL-W)

     W.P.(C) No. 1064/2019 (X)
Signature Not Verified

Digitally signed by R
NATARAJAN
Date: 2019.10.22

     W.P.(C) No. 1049/2019 (X)
16:49:44 IST
Reason:

     (IA No.122919/2019-APPROPRIATE ORDERS/DIRECTIONS)
     (IA No.136334/2019-APPROPRIATE ORDERS/DIRECTIONS)
     (IA No.123151/2019-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES)
                                    2

W.P.(C) No. 1050/2019 (X)
(IA No.123070/2019-APPROPRIATE ORDERS/DIRECTIONS)

W.P.(C) No. 1057/2019 (X)

W.P.(C) No. 1058/2019 (X)

W.P.(C) No. 1061/2019 (X)
(IA No.124056/2019-STAY APPLICATION)

W.P.(C) No. 1060/2019 (X)
(IA No.124035/2019-EX-PARTE STAY)

W.P.(C) No. 1056/2019 (X)
(IA No.123830/2019-STAY APPLICATION)

C.A. No. 6409/2019 (XVII)
(IA No.124393/2019-STAY APPLICATION)

W.P.(C) No. 1063/2019 (X)
(IA No.124764/2019-EX-PARTE STAY)

C.A. Nos. 6433-6434/2019 (XVII)
(IA No. 125004/2019 – EX-PARTE STAY)

W.P.(C) No. 1066/2019 (X)
(IA No.124997/2019-STAY APPLICATION)

W.P.(C) No. 1087/2019 (X)
(IA No. 127664/2019 - EX-PARTE STAY)

W.P.(C) No. 1110/2019 (X)
IA No. 131336/2019 - APPROPRIATE ORDERS/DIRECTIONS

W.P.(C) No. 1113/2019 (X)
IA No. 131579/2019 - APPROPRIATE ORDERS/DIRECTIONS

W.P.(C) No. 1121/2019 (X)
IA No. 132853/2019 - APPROPRIATE ORDERS/DIRECTIONS
(IA No.133523/2019-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)

C.A. No. 7266/2019

C.A. No. 7260/2019

W.P.(C) No. 1246/2019 (X)

W.P.(C) No. 1296/2019 (X)

Diary No. 31409/2019 (XVII)

Diary No. 36838/2019 (XVII)
                                   3

Date : 22-10-2019 These matters were called on for hearing today.

CORAM :   HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
          HON'BLE MR. JUSTICE SURYA KANT
          HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

For Parties:        Mr.   K.K.Venugopal, Attorney General for India
                    Ms.   Madhavi Divan, ASG
                    Ms.   Shraddha Deshmukh, Adv.
                    Ms.   Chinmayee Chandra, Adv.
                    Mr.   Arvind Kr. Sharma, AOR

                    Mr. A.P. Mayee, AOR

                    Mr.   Rakesh Dwivedi, Sr. Adv.
                    Mr.   Sapan Gupta, Adv.
                    Mr.   Manu Nair, Adv.
                    Ms.   Misha, Adv.
                    Mr.   Siddhant Kant, Adv.
                    Ms.   Mrida Lakhmani, Adv.
                    Ms.   Jasveen Kaur, Adv.
                    Ms.   Moulshree, Adv.
                    Mr.   S. S. Shroff, AOR

                    Mr.   Gopal Subramanium, Sr. Adv.
                    Mr.   Hitesh Malik, Adv.
                    Mr.   Pawan Bhushan, Adv.
                    Ms.   Anannya Ghosh, AOR

                    Mr. Shyam Divan, Sr. Adv.
                    Ms. Anindita Mitra, AOR
                    Ms. Anannya Ghosh, AOR

                    Mr.   Harish N. Salve, Sr. Adv.
                    Mr.   Neeraj Kishan Kaul, Sr. Adv.
                    Ms.   Ruby Singh Ahuja, Adv.
                    Mr.   Sudhir Sharma, Adv.
                    Mr.   Vishal Gehrana, Adv.
                    Mr.   Anupam Prakash, Adv.
                    Mr.   Utkarsh Maria, Adv.
                    Mr.   Naman Bagga, Adv.
                    Mr.   Abhishek Swaroop, Adv.
                    Ms.   Misha Chandna, Adv.
                    Mr.   Deepak Joshi, Adv.
                    Mr.   Avishkar Singhvi, Adv.
                    Mr.   Amit Bhandari, Adv.
                    For   M/s. Karanjawala & Co., AOR

                    Mr.   Salman Khurshid, Sr. Adv.
                    Mr.   Parag Tripathi, Sr. Adv.
                    Mr.   Dhruv Malik, Adv.
                    Mr.   Ashish Mukhi, Adv.
                    Mr.   Kamlendra Singh, Adv.
               4

Mr.   Laltaksh Joshi, Adv.
Ms.   Madhurima Sarangi, Adv.
Mr.   Zafar Khurshid, Adv.
Mr.   Vikram Aditya Singh, Adv.
Ms.   Mitali Chauhan, Adv.
For   M/s. Juris Corp., AOR

Mr.   Nikhil Nayyar, Sr. Adv.
Mr.   Ashu Kansal, Adv.
Ms.   Stuti Vats, Adv.
Ms.   Sneha Kohli, Adv.
Ms.   Niharika Ahluwalia, AOR

Mr.   Nikhil Nayyar, Sr. Adv.
Mr.   Alok Dhir, Adv.
Ms.   Varsha Banerjee, Adv.
Mr.   Ashu Kansal, Adv.
Ms.   Stuti Vats, Adv.
Mr.   T. V. S. Raghavendra Sreyas, AOR

Mr. Harin Raval, Sr. Adv.
Ms. Sukanya Singh, Adv.
Mr. Kartikey Kanojiya, Adv.
Mr. Nipun Saxena, Adv.
Mrs. Shally Bhasin, AOR

Mr. M.G. Ramachandran, Sr. Adv.
Mrs. Hemantika Wahi, AOR
Ms. Jesal Wahi, Adv.
Ms. Puja Singh, Adv.

Mr. Ranjit Kumar, Sr. Adv.
Mr. Anand Varma, AOR
Mr. Shwetank Singh, Adv.
Dhairya Madan, Adv.
Ms. Vanshika Gupta, Adv.

Mr. Arvind Kumar Gupta, Adv.
Ms. Purti Marwaha Gupta, Adv.
Mrs. Henna George, Adv.
Ms. Twisha Issar, Adv.
Mr. A. Venayagam Balan, AOR

Mr. Vikas Mehta, AOR
Mr. Vasanth Bharani, Adv.
Mr. Adith Nair, Adv.

Ms. Anshula Vijay Kumar Grover, AOR

Mr. Dhaval Mehrotra, Adv.
For M/s. K Ashar & Co., AOR

Mr. E. C. Agrawala, AOR
               5

Mr.   Kapil Sibal, Sr. Adv.
Mr.   Arvind Datar, Sr. Adv.
Mr.   Sandeep Singhi, Adv.
Mr.   Gaurav Mathur, Adv.
Ms.   Anushree Prashit Kapadia, AOR
Mr.   Abhishek Shah, Adv.

Mr.   Sanjay Jain, ASG
Mr.   Sudarsh Menon, AOR
Mr.   Samarendra B., Adv.
Ms.   Saniy Scott, Adv.
Mr.   Ram Gupta, Adv.

Ms.   Neha Naik, Adv.
Mr.   P. S. Sudheer, AOR
Mr.   Rishi Maheshwari, Adv.
Ms.   Anne Mathew, Adv.
Mr.   Bharat Sood, Adv.
Ms.   Shruti Jose, Adv.

Mr.   Ramji Srinivasan, Sr. Adv.
Mr.   Raunak Dhillon, Adv.
Mr.   Dhananjay Kumar, Adv.
Ms.   Ananya Dhar Choudhury, Adv.
Ms.   Ishmeet Kaur, Adv.
For   M/s. Cyril Amarchand Mangaldas, AOR

Mr. Ritin Rai, Sr. Adv.
Mr. Samrat Sen Gupta, Adv.
Soumya Dutta, AOR

Mr.   Pradeep Misra, AOR
Mr.   Daleep Dhyani, Adv.
Mr.   Manoj Kumar Sharma, Adv.
Mr.   Suraj Singh, Adv.

Ms. Neema, Adv.
Ms. Pallavi Pratap, Adv.
For M/s Pratap and Co., AOR

Mr. Manish K. Bishnoi, AOR

Mrs. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Mrs. Wamika Trehan, Adv.
Mr. Milind Sharma, Adv.
Ms. Vansha Sethi Suneja, Adv.
Mr. Gaurav Juneja, Adv.
Mr. Aditya Ganju, Adv.
Ms. Pritika Malhotra, Adv.
For Khaitan & Co., AOR

Mr. Nakul Diwan, Sr. Adv.
                                      6

                        Ms. Garima Bajaj, AOR

                        Mr. Chandra Prakash, AOR

                        Mr. Akshay Girish Ringe, AOR
                        Ms. Megha Mukerjee, Adv.

                        M/s. D.S.K. Legal, AOR

                        Mr. Vipin Kumar Jai, AOR
                        Mr. Vipul Jai, Adv.
                        Shailly Dinkar, Adv.

            UPON hearing the counsel the Court made the following
                               O R D E R

Heard the arguments of Mr. Kapil Sibal, learned senior counsel appearing for the respondent-Standard Chartered Bank in Civil Appeal Diary No. 24417/2019.

For further arguments, list the matters tomorrow i.e. Wednesday, the 23rd October, 2019, as part-heard.

(R. NATARAJAN)                                          (NISHA TRIPATHI)
COURT MASTER (SH)                                        BRANCH OFFICER