Supreme Court - Daily Orders
Committee Of Creditors Of Essar Steel ... vs Satish Kumar Gupta on 22 October, 2019
Bench: Rohinton Fali Nariman, Surya Kant, V. Ramasubramanian
1
ITEM NOS.1 + 32 COURT NO.5 SECTION XVII
(Part-heard)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 24417/2019
(Arising out of impugned final judgment and order dated 04-07-2019
in CAAT No. 257/2019 04-07-2019 in CAAT No. 265/2019 passed by the
National Company Law Appellate Tribunal)
COMMITTEE OF CREDITORS OF ESSAR STEEL INDIA LIMITED
THROUGH AUTHORISED SIGNATORY Appellant(s)
VERSUS
SATISH KUMAR GUPTA & ORS. Respondent(s)
IA No. 102639/2019 – EX-PARTE STAY
IA No. 115412/2019 – INTERVENTION APPLICATION
IA No. 115271/2019 – INTERVENTION/IMPLEADMENT
IA No. 114274/2019 – INTERVENTION/IMPLEADMENT
IA No. 103348/2019 – PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 102638/2019 – PERMISSION TO FILE APPEAL
WITH
C.A. Nos. 5634-5635/2019 (XVII)
IA No. 104346/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES)
C.A. Nos. 5636-5637/2019 (XVII)
IA No. 104427/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES)
C.A. Nos. 5716-5719/2019 (XVII)
C.A. No. 5996/2019 (XVII)
IA No. 113527/2019 - EX-PARTE STAY
C.A. No. 6266/2019 (XVII)
C.A. No. 6269/2019 (XVII)
W.P.(C) No. 1055/2019 (PIL-W)
W.P.(C) No. 1064/2019 (X)
Signature Not Verified
Digitally signed by R
NATARAJAN
Date: 2019.10.22
W.P.(C) No. 1049/2019 (X)
16:49:44 IST
Reason:
(IA No.122919/2019-APPROPRIATE ORDERS/DIRECTIONS)
(IA No.136334/2019-APPROPRIATE ORDERS/DIRECTIONS)
(IA No.123151/2019-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
2
W.P.(C) No. 1050/2019 (X)
(IA No.123070/2019-APPROPRIATE ORDERS/DIRECTIONS)
W.P.(C) No. 1057/2019 (X)
W.P.(C) No. 1058/2019 (X)
W.P.(C) No. 1061/2019 (X)
(IA No.124056/2019-STAY APPLICATION)
W.P.(C) No. 1060/2019 (X)
(IA No.124035/2019-EX-PARTE STAY)
W.P.(C) No. 1056/2019 (X)
(IA No.123830/2019-STAY APPLICATION)
C.A. No. 6409/2019 (XVII)
(IA No.124393/2019-STAY APPLICATION)
W.P.(C) No. 1063/2019 (X)
(IA No.124764/2019-EX-PARTE STAY)
C.A. Nos. 6433-6434/2019 (XVII)
(IA No. 125004/2019 – EX-PARTE STAY)
W.P.(C) No. 1066/2019 (X)
(IA No.124997/2019-STAY APPLICATION)
W.P.(C) No. 1087/2019 (X)
(IA No. 127664/2019 - EX-PARTE STAY)
W.P.(C) No. 1110/2019 (X)
IA No. 131336/2019 - APPROPRIATE ORDERS/DIRECTIONS
W.P.(C) No. 1113/2019 (X)
IA No. 131579/2019 - APPROPRIATE ORDERS/DIRECTIONS
W.P.(C) No. 1121/2019 (X)
IA No. 132853/2019 - APPROPRIATE ORDERS/DIRECTIONS
(IA No.133523/2019-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
C.A. No. 7266/2019
C.A. No. 7260/2019
W.P.(C) No. 1246/2019 (X)
W.P.(C) No. 1296/2019 (X)
Diary No. 31409/2019 (XVII)
Diary No. 36838/2019 (XVII)
3
Date : 22-10-2019 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Parties: Mr. K.K.Venugopal, Attorney General for India
Ms. Madhavi Divan, ASG
Ms. Shraddha Deshmukh, Adv.
Ms. Chinmayee Chandra, Adv.
Mr. Arvind Kr. Sharma, AOR
Mr. A.P. Mayee, AOR
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Sapan Gupta, Adv.
Mr. Manu Nair, Adv.
Ms. Misha, Adv.
Mr. Siddhant Kant, Adv.
Ms. Mrida Lakhmani, Adv.
Ms. Jasveen Kaur, Adv.
Ms. Moulshree, Adv.
Mr. S. S. Shroff, AOR
Mr. Gopal Subramanium, Sr. Adv.
Mr. Hitesh Malik, Adv.
Mr. Pawan Bhushan, Adv.
Ms. Anannya Ghosh, AOR
Mr. Shyam Divan, Sr. Adv.
Ms. Anindita Mitra, AOR
Ms. Anannya Ghosh, AOR
Mr. Harish N. Salve, Sr. Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Ms. Ruby Singh Ahuja, Adv.
Mr. Sudhir Sharma, Adv.
Mr. Vishal Gehrana, Adv.
Mr. Anupam Prakash, Adv.
Mr. Utkarsh Maria, Adv.
Mr. Naman Bagga, Adv.
Mr. Abhishek Swaroop, Adv.
Ms. Misha Chandna, Adv.
Mr. Deepak Joshi, Adv.
Mr. Avishkar Singhvi, Adv.
Mr. Amit Bhandari, Adv.
For M/s. Karanjawala & Co., AOR
Mr. Salman Khurshid, Sr. Adv.
Mr. Parag Tripathi, Sr. Adv.
Mr. Dhruv Malik, Adv.
Mr. Ashish Mukhi, Adv.
Mr. Kamlendra Singh, Adv.
4
Mr. Laltaksh Joshi, Adv.
Ms. Madhurima Sarangi, Adv.
Mr. Zafar Khurshid, Adv.
Mr. Vikram Aditya Singh, Adv.
Ms. Mitali Chauhan, Adv.
For M/s. Juris Corp., AOR
Mr. Nikhil Nayyar, Sr. Adv.
Mr. Ashu Kansal, Adv.
Ms. Stuti Vats, Adv.
Ms. Sneha Kohli, Adv.
Ms. Niharika Ahluwalia, AOR
Mr. Nikhil Nayyar, Sr. Adv.
Mr. Alok Dhir, Adv.
Ms. Varsha Banerjee, Adv.
Mr. Ashu Kansal, Adv.
Ms. Stuti Vats, Adv.
Mr. T. V. S. Raghavendra Sreyas, AOR
Mr. Harin Raval, Sr. Adv.
Ms. Sukanya Singh, Adv.
Mr. Kartikey Kanojiya, Adv.
Mr. Nipun Saxena, Adv.
Mrs. Shally Bhasin, AOR
Mr. M.G. Ramachandran, Sr. Adv.
Mrs. Hemantika Wahi, AOR
Ms. Jesal Wahi, Adv.
Ms. Puja Singh, Adv.
Mr. Ranjit Kumar, Sr. Adv.
Mr. Anand Varma, AOR
Mr. Shwetank Singh, Adv.
Dhairya Madan, Adv.
Ms. Vanshika Gupta, Adv.
Mr. Arvind Kumar Gupta, Adv.
Ms. Purti Marwaha Gupta, Adv.
Mrs. Henna George, Adv.
Ms. Twisha Issar, Adv.
Mr. A. Venayagam Balan, AOR
Mr. Vikas Mehta, AOR
Mr. Vasanth Bharani, Adv.
Mr. Adith Nair, Adv.
Ms. Anshula Vijay Kumar Grover, AOR
Mr. Dhaval Mehrotra, Adv.
For M/s. K Ashar & Co., AOR
Mr. E. C. Agrawala, AOR
5
Mr. Kapil Sibal, Sr. Adv.
Mr. Arvind Datar, Sr. Adv.
Mr. Sandeep Singhi, Adv.
Mr. Gaurav Mathur, Adv.
Ms. Anushree Prashit Kapadia, AOR
Mr. Abhishek Shah, Adv.
Mr. Sanjay Jain, ASG
Mr. Sudarsh Menon, AOR
Mr. Samarendra B., Adv.
Ms. Saniy Scott, Adv.
Mr. Ram Gupta, Adv.
Ms. Neha Naik, Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Shruti Jose, Adv.
Mr. Ramji Srinivasan, Sr. Adv.
Mr. Raunak Dhillon, Adv.
Mr. Dhananjay Kumar, Adv.
Ms. Ananya Dhar Choudhury, Adv.
Ms. Ishmeet Kaur, Adv.
For M/s. Cyril Amarchand Mangaldas, AOR
Mr. Ritin Rai, Sr. Adv.
Mr. Samrat Sen Gupta, Adv.
Soumya Dutta, AOR
Mr. Pradeep Misra, AOR
Mr. Daleep Dhyani, Adv.
Mr. Manoj Kumar Sharma, Adv.
Mr. Suraj Singh, Adv.
Ms. Neema, Adv.
Ms. Pallavi Pratap, Adv.
For M/s Pratap and Co., AOR
Mr. Manish K. Bishnoi, AOR
Mrs. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Mrs. Wamika Trehan, Adv.
Mr. Milind Sharma, Adv.
Ms. Vansha Sethi Suneja, Adv.
Mr. Gaurav Juneja, Adv.
Mr. Aditya Ganju, Adv.
Ms. Pritika Malhotra, Adv.
For Khaitan & Co., AOR
Mr. Nakul Diwan, Sr. Adv.
6
Ms. Garima Bajaj, AOR
Mr. Chandra Prakash, AOR
Mr. Akshay Girish Ringe, AOR
Ms. Megha Mukerjee, Adv.
M/s. D.S.K. Legal, AOR
Mr. Vipin Kumar Jai, AOR
Mr. Vipul Jai, Adv.
Shailly Dinkar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard the arguments of Mr. Kapil Sibal, learned senior counsel appearing for the respondent-Standard Chartered Bank in Civil Appeal Diary No. 24417/2019.
For further arguments, list the matters tomorrow i.e. Wednesday, the 23rd October, 2019, as part-heard.
(R. NATARAJAN) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER