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[Cites 0, Cited by 36] [Section 1(3)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3)(a) in The Employees’ Provident Funds And Miscellaneous Provisions Act, 1952

(a)to every establishment which is a factory engaged in any industry specified in Schedule I and in which twenty or more persons are employed, and