Madhya Pradesh High Court
Ajay @ Atveer vs The State Of Madhya Pradesh on 5 September, 2020
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 THE HIGH COURT OF MADHYA PRADESH
MCRC No.31558/2020
Ajay @ Atveer vs. State of M.P.
Gwalior, Dated : 05/09/2020
None for the applicant even in the third round.
Shri Sankalp Sharma, Panel Lawyer for the respondent/State.
Heard through video conferencing. Although the links of video conferencing were sent repeatedly but the counsel for the applicant did not join. Thus it appears that the applicant has lost his interest in prosecuting this application.
Accordingly, the application is dismissed for want of prosecution.
(G.S. Ahluwalia) Judge (alok) ALOK KUMAR 2020.09.07 14:28:34 +05'30'