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Madhya Pradesh High Court

Ajay @ Atveer vs The State Of Madhya Pradesh on 5 September, 2020

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

             1      THE HIGH COURT OF MADHYA PRADESH
                             MCRC No.31558/2020
                         Ajay @ Atveer vs. State of M.P.

         Gwalior, Dated : 05/09/2020

                 None for the applicant even in the third round.

                 Shri Sankalp Sharma, Panel Lawyer for the respondent/State.

Heard through video conferencing. Although the links of video conferencing were sent repeatedly but the counsel for the applicant did not join. Thus it appears that the applicant has lost his interest in prosecuting this application.

Accordingly, the application is dismissed for want of prosecution.

(G.S. Ahluwalia) Judge (alok) ALOK KUMAR 2020.09.07 14:28:34 +05'30'