Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 206] [Entire Act] State of West Bengal - Subsection Section 206(3) in West Bengal Municipal Corporation Act, 2006 (3)The use, rent to be paid for such use, maintenance, and testing of water meters shall be governed by regulations in this behalf.
