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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in The Kisan Vikas Patra Rules, 2014

(2)Where an application under sub-rule (1) has been made to a Post Office or Bank other than the Post Office or/Bank of issue, the said Post Office or Bank shall forward such application to the Post Office or Bank of issue.