Section 6 in The Competition Commission Of India (Form Of Annual Statement Of Accounts) Rules, 2009
6.
/400G.S.R. 204(E), dated 27.3.2009 - In exercise of the powers conferred by clause (k) of sub-section (2) of section 63 read with sub--section (1) of section 52, of the Competition Act, 2002 (12 of 2003) the Central Government hereby makes the following rules, namely:--
