Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttarakhand - Subsection Section 6(3) in Uttarakhand Self Reliant Co-Operatives Act, 2003 (3)The articles of association may contain such matters as are decided by the members and shall be specific on all matters listed in Schedule F of this Act.
