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Gauhati High Court

Gauri Sankar Bora vs Rajiv Gandhi Institute Of Petroleum ... on 16 February, 2024

                                                             Page No.# 1/5

GAHC010192502022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/6337/2022

         GAURI SANKAR BORA
         SON OF SRI PRONAB BORA,
         RESIDENT OF HOUSING COLONY,
         NEAR D.C. OFFICE, SIVASAGAR,
         ASSAM- 785640.



         VERSUS

         RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY AND 10 ORS
         REPRESENTED BY ITS DIRECTOR, MUBARAKPUR MUKHETIA MORE,
         BAHADURPUR,
         P.O.- HARBANSHGANJ, JAIS,
         AMETHI- 229304, UTTAR PRADESH.

         2:THE DIRECTOR
          RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
          MUBARAKPUR MUKHETIA MORE

         BAHADURPUR

         P.O.- HARBANSHGANJ
          JAIS

         AMETHI- 229304
         UTTAR PRADESH.

         3:THE REGISTRAR
          RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
          MUBARAKPUR MUKHETIA MORE

         BAHADURPUR
                                                      Page No.# 2/5

P.O.- HARBANSHGANJ
 JAIS

AMETHI- 229304
UTTAR PRADESH.

4:THE ASSISTANT REGISTRAR

FACULTY
AFFAIRS
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY

MUBARAKPUR MUKHETIA MORE

BAHADURPUR

P.O.- HARBANSHGANJ
 JAIS

AMETHI- 229304
UTTAR PRADESH.

5:THE DEAN
 FACULTY
AFFAIRS
 RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY

MUBARAKPUR MUKHETIA MORE

BAHADURPUR

P.O.- HARBANSHGANJ
 JAIS

AMETHI- 229304
UTTAR PRADESH.

6:ASSAM ENERGY INSTITUTE
 SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY

VILLAGE- GOHAIN GAON

DISTRICT SIVASAGAR
ASSAM- 785697
REPRESENTED BY ITS COORDINATOR.

7:THE COORDINATOR
                                                     Page No.# 3/5

ASSAM ENERGY INSTITUTE

SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY

VILLAGE- GOHAIN GAON

DISTRICT SIVASAGAR
ASSAM- 785697.

8:CHINMOY JIT SARMA
 LECTURER

ASSAM ENERGY INSTITUTE

SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY

VILLAGE- GOHAIN GAON

DISTRICT SIVASAGAR
ASSAM- 785697.

9:SEKHAR GOGOI
 LECTURER

ASSAM ENERGY INSTITUTE

SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY

VILLAGE- GOHAIN GAON

DISTRICT SIVASAGAR
ASSAM- 785697.

10:MS. SRAWANTI MEDHI
 LECTURER

ASSAM ENERGY INSTITUTE

SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY

VILLAGE- GOHAIN GAON

DISTRICT SIVASAGAR
ASSAM- 785697.
                                                                 Page No.# 4/5


            11:SATYAJIT CHOWDHURY
             LECTURER

            ASSAM ENERGY INSTITUTE

            SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
            TECHNOLOGY

            VILLAGE- GOHAIN GAON

            DISTRICT SIVASAGAR
            ASSAM- 785697

Advocate for the Petitioner   : MR R SENSUA

Advocate for the Respondent : MR. K N CHOUDHURY (R-1-7)

Page No.# 5/5 BEFORE HON'BLE MR. JUSTICE KARDAK ETE 16.02.2024 Heard Mr. S. Das, learned counsel for the petitioner. Ms. S. Ahmed, learned counsel for the respondent nos. 1 to 7 prays for and is granted 3(three) weeks time to file affidavit-in-opposition.

Mr. R. Mallick, learned counsel for the respondent nos. 10 and 11 is also granted 3(three) weeks time to file affidavit-in-opposition.

None appears for the respondent nos. 8 and 9. However, it is seen that the affidavit-in-opposition has already been filed on behalf of the respondent nos. 8 and 9.

List this matter after 3(three) weeks.

JUDGE Comparing Assistant