Gauhati High Court
Gauri Sankar Bora vs Rajiv Gandhi Institute Of Petroleum ... on 16 February, 2024
Page No.# 1/5
GAHC010192502022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6337/2022
GAURI SANKAR BORA
SON OF SRI PRONAB BORA,
RESIDENT OF HOUSING COLONY,
NEAR D.C. OFFICE, SIVASAGAR,
ASSAM- 785640.
VERSUS
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY AND 10 ORS
REPRESENTED BY ITS DIRECTOR, MUBARAKPUR MUKHETIA MORE,
BAHADURPUR,
P.O.- HARBANSHGANJ, JAIS,
AMETHI- 229304, UTTAR PRADESH.
2:THE DIRECTOR
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
P.O.- HARBANSHGANJ
JAIS
AMETHI- 229304
UTTAR PRADESH.
3:THE REGISTRAR
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
Page No.# 2/5
P.O.- HARBANSHGANJ
JAIS
AMETHI- 229304
UTTAR PRADESH.
4:THE ASSISTANT REGISTRAR
FACULTY
AFFAIRS
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
P.O.- HARBANSHGANJ
JAIS
AMETHI- 229304
UTTAR PRADESH.
5:THE DEAN
FACULTY
AFFAIRS
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
P.O.- HARBANSHGANJ
JAIS
AMETHI- 229304
UTTAR PRADESH.
6:ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697
REPRESENTED BY ITS COORDINATOR.
7:THE COORDINATOR
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ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697.
8:CHINMOY JIT SARMA
LECTURER
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697.
9:SEKHAR GOGOI
LECTURER
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697.
10:MS. SRAWANTI MEDHI
LECTURER
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697.
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11:SATYAJIT CHOWDHURY
LECTURER
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697
Advocate for the Petitioner : MR R SENSUA
Advocate for the Respondent : MR. K N CHOUDHURY (R-1-7)
Page No.# 5/5 BEFORE HON'BLE MR. JUSTICE KARDAK ETE 16.02.2024 Heard Mr. S. Das, learned counsel for the petitioner. Ms. S. Ahmed, learned counsel for the respondent nos. 1 to 7 prays for and is granted 3(three) weeks time to file affidavit-in-opposition.
Mr. R. Mallick, learned counsel for the respondent nos. 10 and 11 is also granted 3(three) weeks time to file affidavit-in-opposition.
None appears for the respondent nos. 8 and 9. However, it is seen that the affidavit-in-opposition has already been filed on behalf of the respondent nos. 8 and 9.
List this matter after 3(three) weeks.
JUDGE Comparing Assistant