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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(2)(a) in The Goa, Daman and Diu Chit Funds Act, 1973

(a)some alone, but not all, of the subscribers get the prize amount without liability to pay future subscriptions; or