Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 43 in The U.P. Narcotic Drugs Rules, 1986 43. Surrender of licence. - A licensee holding a licence in Form No. NDPS-1 may surrender his licence on the expiry of thirty days from the date of the notice given by him in writing to the Collector his intention to surrender the same.
