Supreme Court - Daily Orders
Aftab Ahmed Ansari @Aftab Ansari vs State Of West Bengal on 22 September, 2014
Bench: Fakkir Mohamed Ibrahim Kalifulla, Shiva Kirti Singh
ITEM NO.2 COURT NO.10 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CRIMINAL MISCELLANEOUS PETITION NOS. 14373-14374/2014
in
Criminal Appeal Nos. 1242-1243/2010
AFTAB AHMED ANSARI @AFTAB ANSARI Appellant(s)
VERSUS
STATE OF WEST BENGAL Respondent(s)
(For correction of typographical/factual errors in the judgment
dated 21.05.2014)
Date : 22/09/2014 These Miscellaneous Petitions were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Appellant(s) Ms. Ria Singh, Adv.
Ms. Manika Tripathy Pandey, A.O.R.(NP)
For Respondent(s) Ms. Shagun Matta, Adv.
Mr. Anip Sachthey, A.O.R.(NP)
UPON hearing counsel the Court made the following
O R D E R
Perused the office report dated 19th September, 2014.
List these Criminal Miscellaneous Petitions after the ensuing Dussehra holidays along with Criminal Miscellaneous Petition Nos. 14533-14534 of 2014 in Criminal Appeal Nos.1240-1241 of 2010.
Signature Not Verified Digitally signed by Kalyani Gupta Date: 2014.09.24 14:51:31 IST Reason: [KALYANI GUPTA] [SHARDA KAPOOR] COURT MASTER COURT MASTER