Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 5 in U.P. Revenue Code Rules, 2016 5. [ [Substituted by Notification No. 696/1-1-2016-20(8)-2016, dated 27.5.2016 (w.e.f. 10.2.2016)] The above notice shall be published -(a)in two daily newspapers of wide circulation in locality of such area of which one shall be in the Hindi language; and(b)shall be uploaded on the website of the Board.
