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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(2)(ii) in THE TELANGANA STATE BUILDING PERMISSION APPROVAL AND SELF CERTIFICATION SYSTEM (TS-bPASS) ACT, 2020

(ii)to review and monitor the processing of applications by the Competent authorities and District Committees and to forward the orders of the competent authority to the applicant;