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[Cites 0, Cited by 0] [Section 94(3)] [Section 94] [Entire Act]

Union of India - Subsection

Section 94(3)(f) in The Mental Health Act, 1987

(f)the minimum facilities referred to in the proviso to sub-section (5) of section 9, including,
(i)psychiatristpatient ratio;
(ii)other medical or para-medical staff;
(iii)space requirement;
(iv)treatment facilities; and
(v)equipment;