Kerala High Court
Jagadeesan T.P vs Con.Case(C).No.1901 Of 2020 In Wp(C). ... on 16 March, 2021
Author: P.V.Asha
Bench: P.V.Asha
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
TUESDAY, THE 16TH DAY OF MARCH 2021 / 25TH PHALGUNA, 1942
Con.Case(C).No.1901 OF 2020 IN WP(C). 20366/2019
AGAINST THE ORDER/JUDGMENT IN WP(C) 20366/2019(U) OF HIGH COURT OF
KERALA
PETITIONERS/PETITIONERS IN THE W.P(C):
1 JAGADEESAN T.P.
AGED 62 YEARS
S/O. C.H. KUNHIVAMA KURUP, (DRAFTSMAN GRADE I(HG),
KERALA WATER AUTHORITY, P.H.DIVISION, VATAKARA,
KOZHIKODE, RETIRED ON 31.5.2015, PPO NO. 8289),
RESIDING AT AROTE HOUSE, CHORODE EAST P.O, VATAKARA
(VIA), KOZHIKODE DISTRICT, PIN-673 106
2 GEETHA P.K,
AGED 61 YEARS
D/O. P.K, CHATHOOTTY, (FAIR COPY SUPERINTENDANT,
KERALA WATER AUTHORITY, OFFICE OF THE CHIEF ENGINEER,
KOZHIKODE, RETIRED ON 30.04.2015, PPO NO. 8216),
RESIDING AT RAGEETHAM, KUTTOTH, KEEZHAL P.O,
VATAKARA, KOZHIKODE DISTRICT, PIN-673 104
3 R. SREEKUMAR,
AGED 60 YEARS
S/O. PRABHAKARA KURUP, (SURVEYOR GRADE I (HG), KERALA
WATER AUTHORITY, P.P.D CAMP OFFICE, THANA, KANNUR,
RETIRED ON 31.5.2016, PPO NO. 8771), RESIDING AT
SREERAGAM, PONMERIPARAMBIL P.O, VATAKARA, KOZHIKODE
DISTRICT, PIN-673542
4 PADMARAJ E.M,
AGED 59 YEARS
S/O. E.M. MANU (OPERATOR (IVTH HG), KERALA WATER
AUTHORITY, P.H. DIVISION, VATAKARA, RETIRED ON
31.5.2017, PPO NO. 9031), RESIDING AT ELEMBALI
MANAPPATTIL, CHOMBALA P.O, VATAKARA, KOZHIKODE
DISTRICT, PIN-673 308
5 B.K. SUKUMARAN,
AGED 61 YEARS
S/O. B.K. RAMANKUTTY, (METER READER, KERALA WATER
AUTHORITY, W.S.P. SUB DIVISION, VATAKARA, RETIRED ON
31.05.2015 , PPO NO. 8284), VATAKARA, RETIRED ON
31.5.2015, PPO NO. 8284), VATAKARA , RETIRED ON
Con.Case(C).No.1901 OF 2020 IN WP(C). 20366/2019
2
31.5.2015, PPO NO. 8284), RESIDING AT BHAGAVATHI
KANDY HOUSE, PUNNASSERY P.O, NARIKKUNI (VIA),
KOZHIKODE DISTRICT, PIN-673 585
6 CHANDRAMOHANAN K.K,
AGED 61 YEARS
S/O. ANDY, (HEAD OPERATOR, KERALA WATER AUTHORITY,
P.H. SECTION, PURAMERI, VATAKARA, KOZHIKODE,
RETIRED ON 31.5.2016, PPO NO. 8679), RESIDING AT
KALLERITHAZHA KUNIYIL HOUSE, KANNOORKKARA P.O,
VATAKARA, KOZHIKODE DISTRICT, PIN-673 102
7 KUNHIKRISHNAN V.K,
AGED 60 YEARS
S/O. KELAN, (HEAD OPERATOR, KERALA WATER AUTHORITY,
P.H. SECTION, PURAMERI, VATAKARA, KOZHIKODE,
RETIRED ON 30.4.2016, PPO NO. 8621), RESIDING AT
SAROVARAM, MAYYANNUR P.O, VATAKARA, KOZHIKODE
DISTRICT, PIN-673 542
8 P. PADMANABHAN,
AGED 60 YEARS
S/O. M.K. KARUNAN, (MAN MAZDOOR, KERALA WATER
AUTHORITY, P.H. SECTION NO. II, KODUVALLY,
THALASSERY, KANNUR, RETIRED ON 31.1.2016, PPO NO.
8543), NOW RESIDING AT RAGAM HOUSE, MULIYAPURATH,
KAYAL ROAD, NO.5, KOTHAMANGALAM, KOYILANDY P.O,
KOZHIKODE DISTRICT, PIN-673 305
9 NANU K,
AGED 62 YEARS
S/O. KADUNGAN, PLUMBER (HG), KERALA WATER
AUTHORITY, P.H. SECTION, PURAMERI, VATAKARA,
KOZHIKODE, RETIRED ON 30.09.2014, PPO NO. 8070),
RESIDING AT KARAYULLA PARAMBATH, KAKKATTIL P.O,
AMBALAKULANGARA, VATAKARA, KOZHIKODE DISTRICT, PIN-
673 507
10 BHASKARAN C.H,
AGED 62 YEARS
S/O.CHATHU, (DRIVER (SR.GRADE), KERALA WATER
AUTHORITY, W.S.P. SUB DIVISION, VATAKARA,
KOZHIKODE, RETIRED ON 28.2.2015, PPO NO. 8285),
RESIDING AT SNEHALAYAM, KALLUNIRA P.O, VALAYAM,
KOZHIKODE DISTRICT, PIN-673 517
BY ADV. SHRI.K.P.RAJEEVAN
RESPONDENT/2ND AND 3RD RESPONDENTS IN THE W.P.(C):
Con.Case(C).No.1901 OF 2020 IN WP(C). 20366/2019
3
1 S.VENKATESAPATHY IAS
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), MANAGING DIRECTOR, KERALA WATER
AUTHORITY, JALA BHAVAN, THIRUVANANTHAPURAM, PIN-695
033
2 SRI. SHIJITH V,
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), FINANCE MANAGER AND CHIEF ACCOUNTS
OFFICER, KERALA WATER AUTHORITY, JALA BHAVAN,
THIRUVANANTHAPURAM, PIN-695 033
3 ADDL.R3.SRI.PRANAB JYOTHI NATH IAS
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS,SECRETARY TO THE GOVERNEMENT,WATER
RESOURCES DEPARTMENT,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM
ADDL R3 IS IMPLEADED VIDE ORDER DATED 27/1/21 IN IA
1/21 IN COC 1901/2020
R1-2 BY SHRI.P.BENJAMIN PAUL, SC, KERALA WATER
AUTHORITY
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case(C).No.1901 OF 2020 IN WP(C). 20366/2019
4
JUDGMENT
Dated this the 16th day of March 2021 The learned counsel on both sides submit that the directions contained in the judgment dated 20.11.2019 W.P.(C) No. 20366 of 2019 have already been complied with.
Accordingly, the Contempt case is closed.
SD/-
(P.V.ASHA, JUDGE) rps/ Con.Case(C).No.1901 OF 2020 IN WP(C). 20366/2019 5 APPENDIX PETITIONER'S/S EXHIBITS:
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT IN W.P.C NO.
20366/2019 DATED 20.11.2019.
ANNEXURE A2 COPY OF THE COMMON INTERIM ORDER DATED 20.08.2020 IN I.A. NO. 1/2020 IN W.P.C NO.
20366 OF 2019 AND CMA NO. 2/2020 //TRUE COPY// PA TO JUDGE