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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(2)(b) in Bihar Minor Mineral Concession Rules, 1972

(b)[ A valid clearance certificate of payment of royalty, dead rent, surface rent and cess upto the end of last financial year [in respect of all the mineral concessions held in the State of Bihar] [Substituted by S.O. 1133 dated 19.8.1978.], to which the application for renewal of a mining lease relates.]