Section 10 in The Assam Secondary Education (Provincialisation) Act, 1977
10. Repeal and savings.
(1)The Assam Secondary Education (Provincialisation) Ordinance, 1977 (Assam Ordinance No. V of 1977), is hereby repealed.(2)Notwithstanding such repeal, any order passed, any notification issued anything done or any action taken under the Ordinance so repealed shall be deemed to have been passed, issued, done or taken under the corresponding provisions of this Act.
